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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2) in The Orissa Tourism Service Rules, 1980

(2)[ 25% of the posts (rounded off to the next higher whole number) in Group-C of the service shall be filled up by direct recruitment in accordance with the provision of the Rules 13 to 20. The remaining 75% of the posts shall be filled up by promotion.] [Substituted vide Notification No. 11915-T.Admn.98/98 dated 3.12.1998. Orissa Gazette Part III-A dated 11.12.1998.]