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Union of India - Section

Section 70 in The Customs Tariff (Determination of Origin of Goods under the Comprehensive Economic Partnership Agreement between the Republic of India and Japan) Rules, 2011

70.

-2915.11A change to sub-heading 2914.70 through 2915.11 from any other heading.
2915.29A change to sub-heading 2915.29 from any other heading.
12915.39A change to sub-heading 2915.39 from any other heading.
2915.60A change to sub-heading 2915.60 from any other heading.