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[Cites 0, Cited by 0] [Section 154A(3)] [Section 154A] [Entire Act]

State of Maharashtra - Subsection

Section 154A(3)(f) in The Maharashtra Co-Operative Societies Act, 1960

(f)to evaluate existing schemes and suggest new schemes for co-operative development especially for the development of backward classes and economically 'weaker sections of the society;