Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 117(5)] [Section 117] [Entire Act]

State of Haryana - Subsection

Section 117(5)(c) in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996

(c)The assessment lists shall be amended, if necessary, in the light of the decision of the appellate authority.