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[Cites 0, Cited by 0] [Section 93(4)] [Section 93] [Entire Act]

State of West Bengal - Subsection

Section 93(4)(f) in West Bengal Value Added Tax Act, 2003

(f)[ tampers with or breaks open any sealing done under section 69,] [Inserted w.e.f. 01.08.2006 by S. 12(32) of WB Act XVIII of 2006. ]