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Madhya Pradesh High Court

Narendra @ Modi vs The State Of Madhya Pradesh on 11 July, 2025

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

                                                              1




                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                           AT INDORE
                                  SINGLE BENCH OF HON'BLE SHRI JUSTICE SUBODH

ABHYANKAR _________________________________ Indore, Dated: 11.07.2025.

Due to paucity of time, following matters could not be taken up, therefore, they are adjourned and are directed to be listed on 14.07.2025.

Serial Nos.

71, 72, 73, 75, 76, 77, 78, 79, 80, 81, 82, 83, 84, 85, 86, 86.1, 87, 88, 89, 90, 91, 91.1, 91.2, 91.3, 91.4, 92, 93, 94, 109, 110 & 110.1.

I.R., if any, passed in any of above mentioned matters to continue till the next date of hearing.

(SUBODH ABHYANKAR) JUDGE Pankaj Signature Not Verified Signed by: PANKAJ PANDEY Signing time: 7/11/2025 6:27:01 PM