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Chattisgarh High Court

Sadabrij Paradhi vs State Of Chhattisgarh on 30 May, 2022

                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                         Order Sheet
                                  MCRC No. 4787 of 2022
                       Sadabrij Paradhi Versus State Of Chhattisgarh




30.05.2022

Mr. Pushpendra Kumar Patel, Advocate for the Applicant.

Shri Ravi Bhagat, Dy. G. A. for the State. Heard.

Admit.

Call for the case diary. List this case for final hearing in due course.

Sd/--

(Narendra Kumar Vyas) Vacation Judge Amita