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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Maharashtra - Subsection

Section 66(8) in The Maharashtra Municipal Corporations Act, 1949

(8)the planning and maintenance of trees on road sides and elsewhere;[(8A) providing for parking or halting places or lots for vehicles on any part of any public street or public place which vests in the Corporations]