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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(2) in Rajasthan Forest Subordinate Service Rules, 2015

(2)Notwithstanding anything contained in the above proviso, during the period of probation, if a probationer trainee is placed under suspension, or disciplinary proceedings are contemplated or started against him/her, the period of probation may be extended till such period the Appointing Authority thinks fit in the circumstances.