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State of Rajasthan - Section

Section 10 in The Rajasthan Minor Mineral Concession Rules, 1986

10. Register of Mining Lease applications and mining leases.

(1)A register of mining lease applications shall be maintained in the office of the Mining Engineer /Assistant Mining Engineer concerned in Form No. 3.
(2)A register of mining lease shall be maintained in the office of the Mining Engineer/Assistant Mining Engineer concerned in Form No. 4.