Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 100] [Section 11(1)] [Section 11] [Entire Act] Union of India - Subsection Section 11(1)(h) in The Prevention Of Cruelty To Animals Act, 1960 (h)being the owner of any animal, fails to provide such animal with sufficient food, drink or shelter; or