Section 20 in West Bengal Trade Unions Rules, 1998
20. Procedure of disposal of claims and objections.
- The Returning Officer or such other as may be authorised by him in this behalf shall-(a)maintain, in duplicate, a list of claims in Form R,(b)maintain a list of objections to the inclusion of name in Form R1,(c)prepare a list of objections to particulars in Form S, entering therein particulars of every claim or objection as and when it is received, and(d)keep exhibited one copy of each list on a notice board in his office.
