Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 14 in Aligarh Muslim University Act, 1920 14. The Visiting Board. [Rep.by the Aligarh Muslim University (Amendment) Act, 1951 (62 of 1951), s.11.][CHIEF RECTORS [Substituted by Act 62 of 1951, s.12, for the original s.15.]
