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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

(3)In addition to the identification marks, every vessel shall display on a fixed board, exhibited on the upper deck, the following information -
(a)gross registered tonnage.
(b)maximum permissible number of passenger.
(c)name of the owner.
(d)date of last survey.