Rajasthan High Court - Jaipur
Dhanna Ram And Ors vs State Of Raj And Ors on 3 July, 2018
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 3271/2018
Dhanna Ram And Ors
----Petitioner
Versus
State Of Raj And Ors
----Respondent
For Petitioner(s) : Mr. Yunus Khan For Respondent(s) : Mr. MI Abbassi Mr. Prakash Thakuriya PP HON'BLE MR. JUSTICE KANWALJIT SINGH AHLUWALIA Order 03/07/2018 Let parties at first instance appear before the trial court. The trial court shall verify the factum of compromise after recording statement of the accused, complainant and the injured. The trial court shall submit report to this Court within two weeks.
To await report from the trial court, list this case on 30.7.2018.
(KANWALJIT SINGH AHLUWALIA),J Mak/-
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