Bombay High Court
Ebay Singapore Services Private ... vs Deputy Commissioner Of Income Tax ... on 29 July, 2024
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
Digitally signed
PRASHANT by PRASHANT
VILAS RANE
VILAS Date:
RANE 2024.08.02
15:47:49 +0530
528WP3104-24.DOC
PVR
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3104 OF 2024
Ebay Singapore Services Pvt. Ltd. ...Petitioner
Vs.
Dy. Commissioner of Income Tax
International Taxation Circle-2-2-1 & Ors. ...Respondents
_________
Mr. Atul K. Jasani, for Petitioner.
Mr. Suresh Kumar, for Respondents.
__________
CORAM: G. S. KULKARNI &
SOMASEKHAR SUNDARESAN, JJ.
DATE: 29 JULY, 2024.
P.C.
1. Not on board. Taken on board on a praecipe being moved on behalf of the petitioner.
2. Stand over to 26 August, 2024.
3. Reply affidavit, if not filed, be placed on record before the adjourned date of hearing.
4. Ad-interim relief, if any granted earlier, shall continue to operate till the adjourned date of hearing.
(SOMASEKHAR SUNDARESAN, J.) (G. S. KULKARNI , J.) Page 1 of 1 29 July, 2024 ::: Uploaded on - 02/08/2024 ::: Downloaded on - 09/08/2024 15:50:40 :::