Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act] State of Punjab - Subsection Section 44(2)(o) in The Punjab Weights and Measures (Enforcement) Act, 1958 (o)the limits of error which may be tolerated in selling articles by weights and measures generally or as regards any trade or class of trades;