Patna High Court - Orders
Rakesh Raushan & Ors vs The State Of Bihar & Ors on 27 March, 2017
Author: Chakradhari Sharan Singh
Bench: Chakradhari Sharan Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.15935 of 2007
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Rakesh Raushan & Ors
.... .... Petitioners
Versus
The State of Bihar & Ors
.... .... Respondents
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Appearance :
For the Petitioners : Mr. Mithilesh Kr.Upadhyay, Advocate
For BSEB : Mr. Girijesh Kumar, Advocate
For the State : Mr. Sumant Kr. Singh, AC to GA-2
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CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN SINGH
ORAL ORDER
8. 27-03-2017I have perused the counter affidavit filed on behalf of the Bihar School Examination Board (in short the "Board"). It appears from the said counter affidavit that verification, as regards genuineness of qualification of petitioners of having passed matriculation examination, was conducted on a request made by the Principal, Industrial Training Institute, Dehri, Rohtas. No dispute is there now with respect to petitioner no. 3. So far as petitioner no. 4 is concerned, the Board has doubted the correctness of his claim of having passed matriculation examination on the basis of Roll Code and Roll Number of matriculation examination allotted to him, as supplied by the Principal, Industrial Training Institute, Dehri, Rohtas to Board.
Learned counsel for the petitioners appears to be correct in his submission that incorrect Roll Number was furnished in the said communication dated 31.12.2007 in respect Patna High Court CWJC No.15935 of 2007 (8) dt.27-03-2017 2 of petitioner no. 4, which has resulted into all such confusion. Roll Code of the petitioner no.4 was 8303 with Roll Number was 0803. In that place a Roll Number has been mentioned as 0503. The said Roll Number being of some other candidate, petitioner no. 4 has been held to have not duly passed the matriculation examination.
I am, prima facie, of the view that because of latches on the part of the Institute, these petitioners have been made to suffer.
Let respondent nos. 2, 3 and 4 namely, the Examination Controller, I.T.I. Dighaghat, Patna, the Principal, Industrial Training Institute, Dehri-On-Sone, Rohtas and the Secretary, Bihar School Examination Board, Patna, be personally present in the Court on Monday, i.e. 3rd April, 2017 at 10.30 A.M. to explain.
(Chakradhari Sharan Singh, J.) Rajeev/-
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