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State of Rajasthan - Section

Section 18 in The Rules for Grant of Scholarships for Prosecution of Higher Studies to Government Employees Belonging to the Scheduled Castes and Scheduled Tribes, 1962

18. The certificate may be signed by Head of Department/office, D.M., S.D.O., Tehsildar.

I ............... certify to the best of my knowledge that ........... Mr./Miss/Mrs................. S/o, D/o,/ W/o Mr.............resident of ........... is a Citizen of India, and belongs to the Scheduled Castes/Scheduled Tribes.
(ii)His/Her religion is........... and sub-caste is ............
(iii)His/Her father/guardian/husband is a permanent resident of village/town .............. Tehsil.............. District........... State ..........
(iv)The total monthly income from all sources of the parents/guardian/husband and himself is Rs................
Certified true to the best of my knowledge and belief witness...............Designation