Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Odisha - Section Section 7 in The Orissa Homoeopathic Act, 1956 7. Resignation of members. - Any members may at any time resign office by a letter addressed to the President. Such resignation shall take effect from the date on which it is accepted by the Board.
