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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Bihar - Subsection

Section 69(1)(vii) in The Bihar Motor Vehicles Rules, 1992

(vii)Power to grant or renew, or refuse to grant or renew licences of the agents .under Section 93, and the power to attach conditions so attached to any licence.