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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(2)(d) in The Commissions For Protection Of Child Rights Act, 2005

(d)the salary and allowances and other terms and conditions of service of officers and other employees of the State Commission under sub-section (3) of section 21; and