No. F. 9( 1)(4) Insp/76/1100, dated 23-2-1976.It has been brought to notice that the provision of para 474 and 475 of P.W.F. & A.R. are not being complied with regards to preparation and submission of material at site accounts. In absence of which there are chances of losses and likely mis- appropriations of stores articles and actual position of such cases cannot be ascertaining without MAS accounts. The following instructions are, therefore, issued to get timely preparation and submission of MAS accounts.
