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Union of India - Section
Section 32 in The Major Port of Tuticorin (Harbour Craft) Rules, 1976
32. Procedure for imposing penalties
- Every person on whom a charge of breach of any of the provisions under these rules are made shall be given a reasonable opportunity of being heard before any penalty is decided for such offence, and that no order imposing a penalty under these rules shall be made except after giving the person on whom such penalty is proposed to be imposed a reasonable opportunity of being heard.Form "A"(See Rule 4 (2))License No:License granted to .................................... Owner of the boat measuring ........................feet long............feet broad.................feet deep....................registered tonnes , to carry cargo(other than animals) and /or passengers/animals to the extend specified below, to and from ships at or off the Port of Tuticorin under the restrictions and subject to the penalties laid down in the port of Tuticorin (Harbour Craft) Rules, 1976.| Dateof Registry | Name,number and description of Harbour craft | Rigand equipment | Whenbuilt and where | Whenrepaired, last and in what condition | Cargowithout Passengers | Numberof passengers without cargo | |||
| Numberof animals and presumed weight | Weightof cargo other than animals | ||||||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | ||
| Infine weather in rough weather | Infine weather in rough weather | Infine wheather in rough weather | |||||||
| Numberof crew | Particularsrespecting the owner of the boat | Particularsrespecting tindal of the boat | Periodfor which the licence is to be in force | Remarks | |||||
| Name | Occupationplace or places of residence | Name | Placeof residence | ||||||
| 9 | 10 | 11 | 12 | 13 | 14 | 15 | |||
| Infine weather : Tindal Lascars.Inrough weather : Tindal | RegisteringOfficer / Licensing Officer Extended to ....... | ||||||||
| Date:Note– Two children under 12 years of age-1adult. | |||||||||
| DittoDittoDittoDittoDittoDittoDittoDittoDittoDittoEndorsementfor change of Tindal |
| S.No | Dateof registry | Numberof harbor craft | Name | Age | Placeof Residence | Signature/thumbimpression(in case illiterate) | Remarks | ||
| Years | Months | Days | |||||||