Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act] Union of India - Subsection Section 1(2)(c) in The Person With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 1996 (c)"multiple disabilities" means a combination of two or more disabilities as defined in clause (i) of section 2 of the Act;