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NCT Delhi - Section

Section 81 in Delhi Police Act, 1978

81. Causing obstruction or mischief by animal.

No person shall cause obstruction, damage, injury, danger, alarm or mischief in any street or public place-
(i)by misbehaviour, negligence or ill usage in the driving, management, treatment or care of any animal or vehicle; or .
(ii)by driving any vehicle or animal laden with timber, poles or other unwieldy articles through a street or public place contrary to any regulation made in that behalf.