Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 97] [Section 2] [Entire Act] Union of India - Subsection Section 2(a) in THE PAYMENT OF GRATUITY ACT, 1972 (a)"appropriate Government" means,-(i)in relation to an establishment-
