Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14A] [Entire Act]

State of Punjab - Subsection

Section 14A(1) in The Punjab Motor Vehicles Taxation Act, 1924

(1)No court inferior to that of a Judicial Magistrate of First Class shall try and offence punishable under this Act.