Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 54(2)(s) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

(s)[] [Renumbered '(t)' by Act No. 4 of 2017, dated 27.4.2017.] the form and time in which annual report shall be prepared under sub-section (1) of section 49;
(sa)[ The experience for appointment as Commissioner and manner of appointment of Commissioner under Section 46.] [Inserted by Act No. 4 of 2017, dated 27.4.2017.]