Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 228] [Entire Act] State of Punjab - Subsection Section 228(a) in Punjab Jail Manual, 1996 (a)The slips of men who have resigned, died or absconded shall be removed and the men below them moved up subject to clause (d).
