Kerala High Court
Nabeel K A vs The Returning Officer/The Registrar on 27 October, 2023
Author: T.R.Ravi
Bench: T.R.Ravi
WP(C) No.32037/2023 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
Friday, the 27th day of October 2023 / 5th Karthika, 1945
WP(C) NO. 32037 OF 2023
PETITIONERS:
1. NABEEL K. A., AGED 21 YEARS/ S/O ABDUL KHADER, KARINGADUKAM HOUSE,
KUNTAR P. O., ADUR, KASARAGOD, PIN - 671543
2. AYSHATH SHYMAZ, AGED 21 YEARS/ S/O MUHAMMED C.A., RAHMATH MANZIL,
RAHMANIYA NAGAR, MUTTATHODY, KASARAGOD, PIN - 671123
3. AYSHA/ AGED 21 YEARS/ S/O HARIS, THALANGARA, KASARAGOD, PIN - 671122
4. FATHIMA MARJANA, AGED 21 YEARS, VAHEEDA MANZIL, HOSDURG BEACH,
BADRIYA NAGAR P. O., KANHANGAD, KASARGODE, PIN - 671315
5. MARIYAM SANIYA, AGED 18 YEARS, S/O AHMED ABOOBACKER, KP HOUSE,
KAVUNTHALA, PADNE, KASARGODE, PIN - 671312
6. ULLAGANNAN, AGED 22 YEARS, S/O MATHEW K.P., KUNJANAYIL HOUSE,
CHAYITHADUKKAM, KUTTIKOL P. O., KUTTIKOL, KASARAGOD, PIN - 671541
7. EM MUHAMMED SINAN, AGED 21 YEARS, S/O MAHMOOD E. A., ERIYAL HOUSE,
CHENGALA P. O., CHENGALA, KASARGODE, PIN - 671542
8. MUHAMMED JASIR, AGED 21 YEARS, S/O HUSSAIN, SAFA MAHAL, PADIKKACHAL,
ULIKKAL, KANNUR, PIN - 670705
9. NIHAL K., AGED 21 YEARS, S/O NOORUDHEEN, FIZANAS, KANACHERI, EACHUR,
KANNUR, PIN - 670591
10. PARAYIL MUHAMMED NIHAL, AGED 22 YEARS, S/O MAYMOOD TALIPARAMBAN,
NIHAL MANZIL, KAPPUMKADAVU P. O., VILAKKOD-KANNUR, KERALA, PIN -
670703
11. ABDULLA SAYAF, AGED 23 YEARS, S/O ABDUL MUNEER, THAZHE MADATHIL
HOUSE, CHERAPURAM P. O., KAKKATTIL, KOZHIKODE, PIN - 673507
RESPONDENTS:
1. THE RETURNING OFFICER/THE REGISTRAR, KANNUR UNIVERSITY, KANNUR, PIN
- 670002
2. UNIVERSITY OF KANNUR REPRESENTED BY THE REGISTRAR, UNIVERSITY OF
KANNUR, KANNUR, PIN - 670002
3. DIRECTOR OF STUDENT'S SERVICE, KANNUR UNIVERSITY, KANNUR, PIN -
670002
4. THE PRINCIPAL, GOVT. COLLEGE KASARGODE, VIDYANAGAR P. O., KASARGODE,
PIN - 671123
5. THE PRINCIPAL, SA-ADIYA ARTS AND SCIENCE COLLEGE, PERUMBALA
KASARGODE, PIN - 671317
6. THE PRINCIPAL, MARTHOMA COLLEGE FOR THE HEARING IMPAIRED, CHERKKALA,
KASARGODE, PIN - 671541
7. THE PRINCIPAL, ORPHANAGE ARABIC COLLEGE, KANHANGHAD, KASARGODE, PIN
- 671315
WP(C) No.32037/2023 2/3
8. THE PRINCIPAL, RAHMANIYA AFSALUL ULAMA ARABIC COLLEGE, RAHMANIYA
NAGAR, KASARGODE, PIN - 671312
9. THE PRINCIPAL, ST. MARYS ARTS AND SCIENCE COLLEGE, CHERUPANATHADY,
PANATHADY, RAJAPURAM, KASARGODE, PIN - 671533
10. THE PRINCIPAL, MALIK DEENAR COLLEGE OF GRADUATE STUDIES,
SEETHANGOLI, KASARGODE, PIN - 671321
11. THE PRINCIPAL, DARUL IRSHAD ARABIC COLLEGE, PARAL, KANNUR, PIN -
670671
12. THE PRINCIPAL, NAHER ARTS AND SCIENCE COLLEGE, KANHIRODE, KANNUR,
PIN - 670592
13. THE PRINCIPAL, NAM COLLEGE, KALLIKANDY, KANNUR, PIN - 670693
14. THE PRINCIPAL, MECF COLLEGE OF TEACHER EDUCATION, PERINGHATHUR,
KANNUR, PIN - 670675
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay the operation of Exhibit P7 and to issue voters id card
for casting their votes for upcoming senate election, disposal of the Writ
Petition (civil).
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S P.E.SAJAL & AJAS K.S., Advocates for the petitioners, Standing Counsel
for R1 to R3, SMT.REEHA KHADER K., Advocate for R4 to R7 and of SRI.AHAMED
FAZIL E.C., Advocate for R11 to R13, the court passed the following:
ORDER
Post on 30.10.2023.
Status quo as on today to be maintained.
Hand Over.
Sd/- T.R.RAVI, JUDGE 27-10-2023 /True Copy/ Assistant Registrar WP(C) No.32037/2023 3/3 APPENDIX OF WP(C) 32037/2023 Exhibit P7 TRUE COPY OF THE NOTIFICATION DATED 16.08.2023