Section 4(2) in Bihar Drivers (Appointment and Service Conditions) Rules, 2005
(2)(i)The minimum educational qualification of the candidate shall be Eighth pass;(ii)It will be necessary for him to have a legal Driving Licence issued in his name of driving a four-wheeler.(iii)He must have good knowledge of Traffic Regulation;(iv)He must have a general knowledge of motor-car;(v)He must be healthy.
