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State of Punjab - Section

Section 172 in The Punjab Motor Vehicles Rules, 1989

172. Restriction on driving with gear disengaged

. [Section 138(2)(f)] - Within the limits specified in the Third Schedule and elsewhere on any hill marked by traffic sign No. 10 in Part A of the Schedule to the Act, no person shall drive a motor vehicle with the clutch pedal depressed or with any free wheel or other device in operation which frees the engine from the driving wheels and prevents the engine from acting as a brake when the vehicle is travelling down an incline.