Delhi High Court - Orders
Qualcomm India Private Limited vs Principal Commissioner Of Income Tax 7 & ... on 16 October, 2024
Author: Vibhu Bakhru
Bench: Vibhu Bakhru, Swarana Kanta Sharma
$~80 & 81
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3859/2024
QUALCOMM INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Nishant Thakkar, Ms. Jasmin
Amalsadvala and Mr. Nikhil Ranjan,
Advocates
versus
PRINCIPAL COMMISSIONER OF INCOME TAX 7
& ORS. .....Respondents
Through: Mr. Puneet Rai, Sr. Standing Counsel
with Mr. Rishabh Nangia, Jr.
Standing Counsel and Mr. Ashvini
Kr., Advocate
Mr. Ravi Prakash, CGSC for UOI
(81)
+ W.P.(C) 3860/2024
QUALCOMM INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Nishant Thakkar, Ms. Jasmin
Amalsadvala and Mr. Nikhil Ranjan,
Advocates
versus
PRINCIPAL COMMISSIONER OF INCOME TAX 7
& ORS. .....Respondents
Through: Mr. Puneet Rai, Sr. Standing Counsel
with Mr. Rishabh Nangia, Jr.
Standing Counsel and Mr. Ashvini
Kr., Advocate
Mr. Ravi Prakash, CGSC for UOI
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 08/11/2024 at 22:10:51
ORDER
% 16.10.2024
1. Let rejoinder be filed before the next date of hearing.
2. List on 08.01.2025.
VIBHU BAKHRU, J SWARANA KANTA SHARMA, J OCTOBER 16, 2024 zp Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/11/2024 at 22:10:51