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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(7) in Telangana Infectious Diseases Act, 1950

(7)"Hut" means any building which is constructed principally of wood, mud, leaves, grass thatch, thatches or metallic sheets, and includes any temporary structure of whatever size or any small building of whatever material made which the local authority may declare to be a hut for the purposes of this Act;