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[Cites 0, Cited by 0] [Section 53(7)] [Section 53] [Entire Act]

State of Karnataka - Subsection

Section 53(7)(s) in The Karnataka Souharda Sahakari Act, 1997

(s)convene the special general body meeting where a member Co-operative fails to convene such a meeting under sub section (2) of section 30;