Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 331] [Entire Act] State of Chattisgarh - Subsection Section 331(a) in The Chhattisgarh Municipal Corporation Act, 1956 (a)with any person to adopt and maintain any existing or proposed bridge, viaduct or arch and approaches as part of a public street, or as properly vested in the Corporation; or
