Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] Union of India - Section Section 17 in Chandernagore (Merger) Act, 1954 17. Extension of laws to Chandernagore.- All laws which immediately before the appointed day extend to, or are in force in the State of West Bengal generally shall, as from that day, extend to or, as the case may be come into force in, Chandernagore.
