Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 214 in Punjab Major Accident Hazard Control Rules, 1993 214. 3,3,6,6,9,9-Hexamethyl-1,2,4,5-Tetroxacyclononane
