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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(1) in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006

(1)An official member of the committee or its sub-committee shall be entitled to draw traveling and daily allowances in accordance with the rules of the Government under which he/she is for the time being employed and from the same source from which his pay and allowances are drawn: