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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(3) in Assam Agricultural Land (Regulation of Reclassification and Transfer for Non-Agricultural Purpose) Act, 2015

(3)The Committee shall review from time to time the district- wise agricultural land reclassified and reclassified-cum-transferred for non-agricultural purposes.