Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 2]

Rajasthan High Court - Jodhpur

Rajasthan Marudhara Gramin Bank vs Kheem Singh Rathore on 15 December, 2020

Bench: Sangeet Lodha, Rameshwar Vyas

                      (1 of 25)                                  [SAW-503/2020]


      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      JODHPUR

               D.B. Spl. Appl. Writ No. 503/2020
Rajasthan Marudhara Gramin Bank, Through Its Chairman, Head
Office, Tulsi Tower, 9th B Road, Sardarpura, Jodhpur, Rajasthan
342003.
                                                                ----Appellant
                                  Versus
Kheem Singh Rathore S/o Shri Sohan Singh Rathore, Through
General Secretary, Gramin Bank Pensioners Samity, 248, Jay
Nagar, Ramdev Road, Pali (Raj.)
                                                              ----Respondent
                           Connected With
               D.B. Spl. Appl. Writ No. 519/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
Lalita Devi Sharma
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 520/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
Sudhir Kumar Juneja
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 523/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
Rajendra Singh Rathore
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 526/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
Sanwar Lal Gaur
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 527/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant


                  (Downloaded on 15/12/2020 at 09:12:01 PM)
                       (2 of 25)                                  [SAW-503/2020]


                                  Versus
Anand Singh Charan
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 528/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
Suresh Bala Sharma
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 529/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
Shiv Shankar Dass
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 535/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act,1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 538/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 540/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 541/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 542/2020
Rajasthan Marudhara Gramin Bank


                  (Downloaded on 15/12/2020 at 09:12:01 PM)
                      (3 of 25)                                  [SAW-503/2020]


                                                               ----Appellant
                                 Versus
Likhma Ram Saran
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 543/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                 Versus
Thana Ram Parihar
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 544/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                 Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 545/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                 Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 546/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                 Versus
Shyam Sunder Sharma
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 547/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                 Versus
Panna Lal Chouhan
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 548/2020
Rajasthan Marudhara Gramin Bank,
                                                               ----Appellant
                                 Versus
Rajendra Kumar Nahar
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 549/2020


                 (Downloaded on 15/12/2020 at 09:12:01 PM)
                       (4 of 25)                                 [SAW-503/2020]


Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                  Versus
Rukhsana Banno Samma
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 550/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                  Versus
Nena Ram Siyak
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 551/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                  Versus
Bhikam Chand Jhuria
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 552/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 553/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 554/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                  Versus
Om Prakash Thakur
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 555/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                             ----Respondent


                 (Downloaded on 15/12/2020 at 09:12:01 PM)
                         (5 of 25)                                  [SAW-503/2020]


                  D.B. Spl. Appl. Writ No. 556/2020
Rajasthan Marudhara Gramin Bank
                                                                  ----Appellant
                                    Versus
The Appellate Authority Under Payment Of Gratuity Act 1972
                                                                ----Respondent
                  D.B. Spl. Appl. Writ No. 557/2020
Rajasthan Marudhara Gramin Bank
                                                                  ----Appellant
                                    Versus
Pema Ram Vishnoi
                                                                ----Respondent
                  D.B. Spl. Appl. Writ No. 558/2020
Rajasthan Marudhara Gramin Bank
                                                                  ----Appellant
                                    Versus
Azad Khan
                                                                ----Respondent
                  D.B. Spl. Appl. Writ No. 559/2020
Rajasthan Marudhara Gramin Bank
                                                                  ----Appellant
                                    Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                                ----Respondent
                  D.B. Spl. Appl. Writ No. 560/2020
Rajasthan Marudhara Gramin Bank
                                                                  ----Appellant
                                    Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                                ----Respondent
                  D.B. Spl. Appl. Writ No. 561/2020
Rajasthan Marudhara Gramin Bank Jodhpur
                                                                  ----Appellant
                                    Versus
The Appellate Authority Under Payment Of Gratuity Act 1972
                                                                ----Respondent
                  D.B. Spl. Appl. Writ No. 562/2020
Rajasthan Marudhara Gramin Bank
                                                                  ----Appellant
                                    Versus
Pukh Raj Bharti


                    (Downloaded on 15/12/2020 at 09:12:01 PM)
                       (6 of 25)                                  [SAW-503/2020]


                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 563/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act,
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 564/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 565/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 566/2020
Rajasthan Marudhara Gramin Bank Through Its Chairman
                                                                ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 567/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 568/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 569/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus


                  (Downloaded on 15/12/2020 at 09:12:01 PM)
                       (7 of 25)                                  [SAW-503/2020]


The Appellate Authority Under Payment Of Gratuity Act 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 570/2020
Rajasthan Marudhara Gramin Bank,
                                                                ----Appellant
                                  Versus
Dalpat Khamesra
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 571/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 572/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 573/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
Bhanwar Lal Sharma
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 574/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 575/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
Manak Chand Sisodiya
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 576/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant


                  (Downloaded on 15/12/2020 at 09:12:01 PM)
                           (8 of 25)                                  [SAW-503/2020]


                                      Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                                  ----Respondent
                D.B. Spl. Appl. Writ No. 577/2020
Rajasthan Marudhara Gamin Bank
                                                                    ----Appellant
                                      Versus
The Appellate Authority Under Payment Of Gratuity Act 1972
                                                                  ----Respondent
                D.B. Spl. Appl. Writ No. 578/2020
Rajasthan Marudhara Gramin Bank
                                                                    ----Appellant
                                      Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                                  ----Respondent
                D.B. Spl. Appl. Writ No. 579/2020
Rajasthan Marudhara Gramin Bank
                                                                    ----Appellant
                                      Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                                  ----Respondent
                D.B. Spl. Appl. Writ No. 580/2020
Rajasthan Marudhara Gramin Bank
                                                                    ----Appellant
                                      Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                                  ----Respondent
                D.B. Spl. Appl. Writ No. 581/2020
Rajasthan Marudhara Gramin Bank,
                                                                    ----Appellant
                                      Versus
Chiranji Lal Pareek
                                                                  ----Respondent
                D.B. Spl. Appl. Writ No. 582/2020
Rajasthan Marudhara Gramin Bank
                                                                    ----Appellant
                                      Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                                  ----Respondent
                D.B. Spl. Appl. Writ No. 583/2020
Rajasthan Marudhara Gamin Bank


                      (Downloaded on 15/12/2020 at 09:12:01 PM)
                       (9 of 25)                                  [SAW-503/2020]


                                                                ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act,1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 584/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 585/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 586/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
Bheru Pal Singh
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 587/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 588/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 589/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                  Versus
Shyam Lal Singh Rajput
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 590/2020


                  (Downloaded on 15/12/2020 at 09:12:01 PM)
                      (10 of 25)                                 [SAW-503/2020]


Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 591/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 592/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
Deva Ram Sarel
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 593/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
Prem Singh Shekhawat
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 594/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 595/2020
Rajasthan Marudhara Gamin Bank
                                                               ----Appellant
                                Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 596/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
Om Prakash Pande
                                                             ----Respondent


                 (Downloaded on 15/12/2020 at 09:12:01 PM)
                      (11 of 25)                                 [SAW-503/2020]


               D.B. Spl. Appl. Writ No. 597/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
Navneet Sharma
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 598/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
Jawana Ram Godara
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 599/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 600/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
Chandan Lal Bhanwara
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 601/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 602/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 603/2020
Rajasthan Marudhara Gamin Bank
                                                               ----Appellant
                                Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972


                 (Downloaded on 15/12/2020 at 09:12:01 PM)
                       (12 of 25)                                 [SAW-503/2020]


                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 604/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                 Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 605/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                 Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 606/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                 Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 607/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                 Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 608/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                 Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 609/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                 Versus
The Appellate Authority Under Payment Of Gratuity Act
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 610/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                 Versus


                  (Downloaded on 15/12/2020 at 09:12:01 PM)
                       (13 of 25)                                 [SAW-503/2020]


The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 611/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                 Versus
The Appellate Authority Under Payment Of Gratuity Act
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 612/2020
Rajasthan Marudhara Gramin Bank Through Its Chairman
                                                                ----Appellant
                                 Versus
The Appellate Authority Under Payment Of Gratuity Act 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 613/2020
Rajasthan Marudhara Gramin Bank,
                                                                ----Appellant
                                 Versus
Prabhu Shankar Pareek
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 614/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                 Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 615/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                 Versus
Omkar Singh Bhati
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 616/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                 Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 617/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant


                  (Downloaded on 15/12/2020 at 09:12:01 PM)
                       (14 of 25)                                 [SAW-503/2020]


                                 Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 618/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                 Versus
The Appellate Authority
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 619/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                 Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 620/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                 Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 621/2020
Rajasthan Marudhara Gramin Bank Through Its Chairman
                                                                ----Appellant
                                 Versus
The Appellate Authority Under Payment Of Gratuity Act 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 622/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                 Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 623/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                 Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 624/2020
Rajasthan Marudhara Gramin Bank


                  (Downloaded on 15/12/2020 at 09:12:01 PM)
                       (15 of 25)                                 [SAW-503/2020]


                                                                ----Appellant
                                 Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 625/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                 Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 627/2020
Rajasthan Marudhara Gamin Bank
                                                                ----Appellant
                                 Versus
The Appellate Authority Under Payment Of Gratuity Act
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 629/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                 Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 630/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                 Versus
The Appellate Authority Under Payment Of Gratuity Act
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 631/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                 Versus
Kunna Ram Choudahry
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 632/2020
Rajasthan Marudhara Gramin Bank
                                                                ----Appellant
                                 Versus
Kanhaiya Lal Swarnkar Through General Secretary
                                                              ----Respondent
               D.B. Spl. Appl. Writ No. 633/2020


                  (Downloaded on 15/12/2020 at 09:12:01 PM)
                        (16 of 25)                                 [SAW-503/2020]


Rajasthan Marudhara Gramin Bank
                                                                 ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                               ----Respondent
               D.B. Spl. Appl. Writ No. 634/2020
Rajasthan Marudhara Gramin Bank
                                                                 ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                               ----Respondent
               D.B. Spl. Appl. Writ No. 635/2020
Rajasthan Marudhara Gramin Bank
                                                                 ----Appellant
                                  Versus
Giriraj Singh Ratore
                                                               ----Respondent
               D.B. Spl. Appl. Writ No. 636/2020
Rajasthan Marudhara Gramin Bank
                                                                 ----Appellant
                                  Versus
Mangi Lal Seervi
                                                               ----Respondent
               D.B. Spl. Appl. Writ No. 637/2020
Rajasthan Marudhara Gramin Bank
                                                                 ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                               ----Respondent
               D.B. Spl. Appl. Writ No. 638/2020
Rajasthan Marudhara Gramin Bank
                                                                 ----Appellant
                                  Versus
Ram Vilas Tanwar
                                                               ----Respondent
               D.B. Spl. Appl. Writ No. 639/2020
Rajasthan Marudhara Gramin Bank
                                                                 ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                               ----Respondent


                   (Downloaded on 15/12/2020 at 09:12:01 PM)
                      (17 of 25)                                 [SAW-503/2020]


               D.B. Spl. Appl. Writ No. 640/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 641/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 642/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 643/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 644/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 645/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 647/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
The Appellate Authority Under Payment Of Gratuity Act 1972


                 (Downloaded on 15/12/2020 at 09:12:01 PM)
                      (18 of 25)                                 [SAW-503/2020]


                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 648/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
Deep Singh Chouhan
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 649/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
Lokesh Kumar Joshi
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 650/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
The Appellate Authority Under Payment Of Gratuity Act 1972
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 651/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
Shiv Prasad Sharma
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 652/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 653/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
Prem Chand Purohit
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 654/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus


                 (Downloaded on 15/12/2020 at 09:12:01 PM)
                         (19 of 25)                                 [SAW-503/2020]


The Appellate Authority Under Payment Of Gratuity Act 1972
                                                                ----Respondent
               D.B. Spl. Appl. Writ No. 655/2020
Rajasthan Marudhara Gramin Bank
                                                                  ----Appellant
                                   Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                                ----Respondent
               D.B. Spl. Appl. Writ No. 656/2020
Rajasthan Marudhara Gramin Bank
                                                                  ----Appellant
                                   Versus
The Appellate Authority Under Payment Of Gratuity Act 1972
                                                                ----Respondent
               D.B. Spl. Appl. Writ No. 657/2020
Rajasthan Marudhara Gramin Bank
                                                                  ----Appellant
                                   Versus
Dinesh Kumar Bhandari
                                                                ----Respondent
               D.B. Spl. Appl. Writ No. 658/2020
Rajasthan Marudhara Gramin Bank
                                                                  ----Appellant
                                   Versus
Tara Chand Prajapat
                                                                ----Respondent
               D.B. Spl. Appl. Writ No. 659/2020
Rajasthan Marudhara Gramin Bank
                                                                  ----Appellant
                                   Versus
Dilip Kumar Arora
                                                                ----Respondent
               D.B. Spl. Appl. Writ No. 660/2020
Rajasthan Marudhara Gramin Bank
                                                                  ----Appellant
                                   Versus
Pawan Kumar Dhannawat
                                                                ----Respondent
               D.B. Spl. Appl. Writ No. 661/2020
Rajasthan Marudhara Gramin Bank
                                                                  ----Appellant


                    (Downloaded on 15/12/2020 at 09:12:01 PM)
                        (20 of 25)                                 [SAW-503/2020]


                                  Versus
Pratap Singh Choudhary
                                                               ----Respondent
               D.B. Spl. Appl. Writ No. 662/2020
Rajasthan Marudhara Gramin Bank
                                                                 ----Appellant
                                  Versus
Himta Ram Suthar
                                                               ----Respondent
               D.B. Spl. Appl. Writ No. 663/2020
Rajasthan Marudhara Gramin Bank
                                                                 ----Appellant
                                  Versus
Pukhraj Agarwal
                                                               ----Respondent
               D.B. Spl. Appl. Writ No. 664/2020
Rajasthan Marudhara Gramin Bank
                                                                 ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                               ----Respondent
               D.B. Spl. Appl. Writ No. 665/2020
Rajasthan Marudhara Gramin Bank
                                                                 ----Appellant
                                  Versus
Renuka Bhardwaj
                                                               ----Respondent
               D.B. Spl. Appl. Writ No. 666/2020
Rajasthan Marudhara Gramin Bank
                                                                 ----Appellant
                                  Versus
The Appellate Authority Under Payment Of Gratuity Act 1972
                                                               ----Respondent
               D.B. Spl. Appl. Writ No. 667/2020
Rajasthan Marudhara Gramin Bank
                                                                 ----Appellant
                                  Versus
Praveen Singh Sisodiya
                                                               ----Respondent
               D.B. Spl. Appl. Writ No. 668/2020
Rajasthan Marudhara Gramin Bank


                   (Downloaded on 15/12/2020 at 09:12:01 PM)
                         (21 of 25)                                 [SAW-503/2020]


                                                                  ----Appellant
                                   Versus
Prasan Lal Sharma
                                                                ----Respondent
               D.B. Spl. Appl. Writ No. 669/2020
Rajasthan Marudhara Gramin Bank
                                                                  ----Appellant
                                   Versus
Ganga Singh Rathore
                                                                ----Respondent
               D.B. Spl. Appl. Writ No. 670/2020
Rajasthan Marudhara Gramin Bank
                                                                  ----Appellant
                                   Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                                ----Respondent
               D.B. Spl. Appl. Writ No. 671/2020
Rajasthan Marudhara Gramin Bank
                                                                  ----Appellant
                                   Versus
Surya Prasad Sharma
                                                                ----Respondent
               D.B. Spl. Appl. Writ No. 672/2020
Rajasthan Marudhara Gramin Bank
                                                                  ----Appellant
                                   Versus
Arun Kumar Babel
                                                                ----Respondent
               D.B. Spl. Appl. Writ No. 673/2020
Rajasthan Marudhara Gramin Bank
                                                                  ----Appellant
                                   Versus
Ganesh Ram Choyal
                                                                ----Respondent
               D.B. Spl. Appl. Writ No. 674/2020
Rajasthan Marudhara Gramin Bank
                                                                  ----Appellant
                                   Versus
Chunnilal Parihar
                                                                ----Respondent
               D.B. Spl. Appl. Writ No. 675/2020


                    (Downloaded on 15/12/2020 at 09:12:01 PM)
                          (22 of 25)                                 [SAW-503/2020]


Rajasthan Marudhara Gramin Bank
                                                                   ----Appellant
                                    Versus
Shiv Kumar Vyas
                                                                 ----Respondent
                D.B. Spl. Appl. Writ No. 676/2020
Rajasthan Marudhara Gramin Bank
                                                                   ----Appellant
                                    Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                                 ----Respondent
                D.B. Spl. Appl. Writ No. 677/2020
Rajasthan Marudhara Gramin Bank
                                                                   ----Appellant
                                    Versus
Virendra Kumar Nanawati
                                                                 ----Respondent
                D.B. Spl. Appl. Writ No. 678/2020
Rajasthan Marudhara Gramin Bank
                                                                   ----Appellant
                                    Versus
Ajay Kumar Vagarecha
                                                                 ----Respondent
                D.B. Spl. Appl. Writ No. 679/2020
Rajasthan Marudhara Gramin Bank
                                                                   ----Appellant
                                    Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                                 ----Respondent
                D.B. Spl. Appl. Writ No. 680/2020
Rajasthan Marudhara Gramin Bank
                                                                   ----Appellant
                                    Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                                 ----Respondent
                D.B. Spl. Appl. Writ No. 681/2020
Rajasthan Marudhara Gramin Bank
                                                                   ----Appellant
                                    Versus
Sharafat Ali Balvi
                                                                 ----Respondent


                     (Downloaded on 15/12/2020 at 09:12:01 PM)
                      (23 of 25)                                 [SAW-503/2020]


               D.B. Spl. Appl. Writ No. 682/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 683/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
Narendra Singh Dewal
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 684/2020
Rajasthan Marudhara Gamin Bank
                                                               ----Appellant
                                Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 685/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
Manohar Lal Lodha
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 686/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
Bhagwati Lal Ladha
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 687/2020
Rajasthan Marudhara Gramin Bank,
                                                               ----Appellant
                                Versus
Dayaram Hambad
                                                             ----Respondent
               D.B. Spl. Appl. Writ No. 688/2020
Rajasthan Marudhara Gramin Bank
                                                               ----Appellant
                                Versus
Subhash Chandra Solanki


                 (Downloaded on 15/12/2020 at 09:12:01 PM)
                               (24 of 25)                                    [SAW-503/2020]


                                                                      ----Respondent
                        D.B. Spl. Appl. Writ No. 689/2020
Rajasthan Marudhara Gramin Bank
                                                                           ----Appellant
                                         Versus
Dhirendra Singh Solanki
                                                                      ----Respondent
                        D.B. Spl. Appl. Writ No. 690/2020
Rajasthan Marudhara Gramin Bank
                                                                           ----Appellant
                                         Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                                      ----Respondent
                        D.B. Spl. Appl. Writ No. 691/2020
Rajasthan Marudhara Gramin Bank
                                                                           ----Appellant
                                         Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
                                                                      ----Respondent


For Appellant(s)                 :    Mr. R.N. Mathur, Senior Advocate
                                      assisted by Mr. Mahendra Singh
                                      Kachhawa, through VC
For Respondent(s)                :    Mr. S.P. Sharma, through VC



            HON'BLE MR. JUSTICE SANGEET LODHA

HON'BLE MR. JUSTICE RAMESHWAR VYAS Order 15/12/2020 Issue notice. Issue notice of the stay application also. Notices are made returnable on 22.01.2021.

Mr. S.P. Sharma, learned counsel accepts notices for respondents in Spl. Appl. Writ Nos.503/2020, 519/2020, 535/2020, 555/2020, 556/2020, 559/2020, 560/2020, 569/2020, 584/2020 and 597/2020. Service in these appeals, is therefore complete.

(Downloaded on 15/12/2020 at 09:12:01 PM)

(25 of 25) [SAW-503/2020] Let notices be issued to the respondents in remaining appeals only.

In the meanwhile and until next date, effect and operation of impugned order dated 16.10.2020 passed by the learned Single Judge shall remain stayed.

The defects, if any, shall be removed by learned counsel appearing for the appellants in the meantime. (RAMESHWAR VYAS),J (SANGEET LODHA),J 49-207/AnilKC/-

(Downloaded on 15/12/2020 at 09:12:01 PM) Powered by TCPDF (www.tcpdf.org)