Rajasthan High Court - Jodhpur
Rajasthan Marudhara Gramin Bank vs Kheem Singh Rathore on 15 December, 2020
Bench: Sangeet Lodha, Rameshwar Vyas
(1 of 25) [SAW-503/2020]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Spl. Appl. Writ No. 503/2020
Rajasthan Marudhara Gramin Bank, Through Its Chairman, Head
Office, Tulsi Tower, 9th B Road, Sardarpura, Jodhpur, Rajasthan
342003.
----Appellant
Versus
Kheem Singh Rathore S/o Shri Sohan Singh Rathore, Through
General Secretary, Gramin Bank Pensioners Samity, 248, Jay
Nagar, Ramdev Road, Pali (Raj.)
----Respondent
Connected With
D.B. Spl. Appl. Writ No. 519/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Lalita Devi Sharma
----Respondent
D.B. Spl. Appl. Writ No. 520/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Sudhir Kumar Juneja
----Respondent
D.B. Spl. Appl. Writ No. 523/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Rajendra Singh Rathore
----Respondent
D.B. Spl. Appl. Writ No. 526/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Sanwar Lal Gaur
----Respondent
D.B. Spl. Appl. Writ No. 527/2020
Rajasthan Marudhara Gramin Bank
----Appellant
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Versus
Anand Singh Charan
----Respondent
D.B. Spl. Appl. Writ No. 528/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Suresh Bala Sharma
----Respondent
D.B. Spl. Appl. Writ No. 529/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Shiv Shankar Dass
----Respondent
D.B. Spl. Appl. Writ No. 535/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act,1972
----Respondent
D.B. Spl. Appl. Writ No. 538/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 540/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 541/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act
----Respondent
D.B. Spl. Appl. Writ No. 542/2020
Rajasthan Marudhara Gramin Bank
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----Appellant
Versus
Likhma Ram Saran
----Respondent
D.B. Spl. Appl. Writ No. 543/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Thana Ram Parihar
----Respondent
D.B. Spl. Appl. Writ No. 544/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 545/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 546/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Shyam Sunder Sharma
----Respondent
D.B. Spl. Appl. Writ No. 547/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Panna Lal Chouhan
----Respondent
D.B. Spl. Appl. Writ No. 548/2020
Rajasthan Marudhara Gramin Bank,
----Appellant
Versus
Rajendra Kumar Nahar
----Respondent
D.B. Spl. Appl. Writ No. 549/2020
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Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Rukhsana Banno Samma
----Respondent
D.B. Spl. Appl. Writ No. 550/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Nena Ram Siyak
----Respondent
D.B. Spl. Appl. Writ No. 551/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Bhikam Chand Jhuria
----Respondent
D.B. Spl. Appl. Writ No. 552/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 553/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 554/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Om Prakash Thakur
----Respondent
D.B. Spl. Appl. Writ No. 555/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
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D.B. Spl. Appl. Writ No. 556/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act 1972
----Respondent
D.B. Spl. Appl. Writ No. 557/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Pema Ram Vishnoi
----Respondent
D.B. Spl. Appl. Writ No. 558/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Azad Khan
----Respondent
D.B. Spl. Appl. Writ No. 559/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 560/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 561/2020
Rajasthan Marudhara Gramin Bank Jodhpur
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act 1972
----Respondent
D.B. Spl. Appl. Writ No. 562/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Pukh Raj Bharti
(Downloaded on 15/12/2020 at 09:12:01 PM)
(6 of 25) [SAW-503/2020]
----Respondent
D.B. Spl. Appl. Writ No. 563/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act,
----Respondent
D.B. Spl. Appl. Writ No. 564/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 565/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 566/2020
Rajasthan Marudhara Gramin Bank Through Its Chairman
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act 1972
----Respondent
D.B. Spl. Appl. Writ No. 567/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 568/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act 1972
----Respondent
D.B. Spl. Appl. Writ No. 569/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
(Downloaded on 15/12/2020 at 09:12:01 PM)
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The Appellate Authority Under Payment Of Gratuity Act 1972
----Respondent
D.B. Spl. Appl. Writ No. 570/2020
Rajasthan Marudhara Gramin Bank,
----Appellant
Versus
Dalpat Khamesra
----Respondent
D.B. Spl. Appl. Writ No. 571/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act
----Respondent
D.B. Spl. Appl. Writ No. 572/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 573/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Bhanwar Lal Sharma
----Respondent
D.B. Spl. Appl. Writ No. 574/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act 1972
----Respondent
D.B. Spl. Appl. Writ No. 575/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Manak Chand Sisodiya
----Respondent
D.B. Spl. Appl. Writ No. 576/2020
Rajasthan Marudhara Gramin Bank
----Appellant
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Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 577/2020
Rajasthan Marudhara Gamin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act 1972
----Respondent
D.B. Spl. Appl. Writ No. 578/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 579/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 580/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 581/2020
Rajasthan Marudhara Gramin Bank,
----Appellant
Versus
Chiranji Lal Pareek
----Respondent
D.B. Spl. Appl. Writ No. 582/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 583/2020
Rajasthan Marudhara Gamin Bank
(Downloaded on 15/12/2020 at 09:12:01 PM)
(9 of 25) [SAW-503/2020]
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act,1972
----Respondent
D.B. Spl. Appl. Writ No. 584/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 585/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 586/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Bheru Pal Singh
----Respondent
D.B. Spl. Appl. Writ No. 587/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 588/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act
----Respondent
D.B. Spl. Appl. Writ No. 589/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Shyam Lal Singh Rajput
----Respondent
D.B. Spl. Appl. Writ No. 590/2020
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(10 of 25) [SAW-503/2020]
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 591/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 592/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Deva Ram Sarel
----Respondent
D.B. Spl. Appl. Writ No. 593/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Prem Singh Shekhawat
----Respondent
D.B. Spl. Appl. Writ No. 594/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 595/2020
Rajasthan Marudhara Gamin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 596/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Om Prakash Pande
----Respondent
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D.B. Spl. Appl. Writ No. 597/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Navneet Sharma
----Respondent
D.B. Spl. Appl. Writ No. 598/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Jawana Ram Godara
----Respondent
D.B. Spl. Appl. Writ No. 599/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 600/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Chandan Lal Bhanwara
----Respondent
D.B. Spl. Appl. Writ No. 601/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 602/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 603/2020
Rajasthan Marudhara Gamin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
(Downloaded on 15/12/2020 at 09:12:01 PM)
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----Respondent
D.B. Spl. Appl. Writ No. 604/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 605/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 606/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 607/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 608/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 609/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act
----Respondent
D.B. Spl. Appl. Writ No. 610/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
(Downloaded on 15/12/2020 at 09:12:01 PM)
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The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 611/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act
----Respondent
D.B. Spl. Appl. Writ No. 612/2020
Rajasthan Marudhara Gramin Bank Through Its Chairman
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act 1972
----Respondent
D.B. Spl. Appl. Writ No. 613/2020
Rajasthan Marudhara Gramin Bank,
----Appellant
Versus
Prabhu Shankar Pareek
----Respondent
D.B. Spl. Appl. Writ No. 614/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 615/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Omkar Singh Bhati
----Respondent
D.B. Spl. Appl. Writ No. 616/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 617/2020
Rajasthan Marudhara Gramin Bank
----Appellant
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Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 618/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority
----Respondent
D.B. Spl. Appl. Writ No. 619/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 620/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 621/2020
Rajasthan Marudhara Gramin Bank Through Its Chairman
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act 1972
----Respondent
D.B. Spl. Appl. Writ No. 622/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 623/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 624/2020
Rajasthan Marudhara Gramin Bank
(Downloaded on 15/12/2020 at 09:12:01 PM)
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----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 625/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 627/2020
Rajasthan Marudhara Gamin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act
----Respondent
D.B. Spl. Appl. Writ No. 629/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 630/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act
----Respondent
D.B. Spl. Appl. Writ No. 631/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Kunna Ram Choudahry
----Respondent
D.B. Spl. Appl. Writ No. 632/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Kanhaiya Lal Swarnkar Through General Secretary
----Respondent
D.B. Spl. Appl. Writ No. 633/2020
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(16 of 25) [SAW-503/2020]
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 634/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 635/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Giriraj Singh Ratore
----Respondent
D.B. Spl. Appl. Writ No. 636/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Mangi Lal Seervi
----Respondent
D.B. Spl. Appl. Writ No. 637/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 638/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Ram Vilas Tanwar
----Respondent
D.B. Spl. Appl. Writ No. 639/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
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D.B. Spl. Appl. Writ No. 640/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 641/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 642/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 643/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 644/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 645/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 647/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act 1972
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----Respondent
D.B. Spl. Appl. Writ No. 648/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Deep Singh Chouhan
----Respondent
D.B. Spl. Appl. Writ No. 649/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Lokesh Kumar Joshi
----Respondent
D.B. Spl. Appl. Writ No. 650/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act 1972
----Respondent
D.B. Spl. Appl. Writ No. 651/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Shiv Prasad Sharma
----Respondent
D.B. Spl. Appl. Writ No. 652/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 653/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Prem Chand Purohit
----Respondent
D.B. Spl. Appl. Writ No. 654/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
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The Appellate Authority Under Payment Of Gratuity Act 1972
----Respondent
D.B. Spl. Appl. Writ No. 655/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 656/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act 1972
----Respondent
D.B. Spl. Appl. Writ No. 657/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Dinesh Kumar Bhandari
----Respondent
D.B. Spl. Appl. Writ No. 658/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Tara Chand Prajapat
----Respondent
D.B. Spl. Appl. Writ No. 659/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Dilip Kumar Arora
----Respondent
D.B. Spl. Appl. Writ No. 660/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Pawan Kumar Dhannawat
----Respondent
D.B. Spl. Appl. Writ No. 661/2020
Rajasthan Marudhara Gramin Bank
----Appellant
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Versus
Pratap Singh Choudhary
----Respondent
D.B. Spl. Appl. Writ No. 662/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Himta Ram Suthar
----Respondent
D.B. Spl. Appl. Writ No. 663/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Pukhraj Agarwal
----Respondent
D.B. Spl. Appl. Writ No. 664/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 665/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Renuka Bhardwaj
----Respondent
D.B. Spl. Appl. Writ No. 666/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act 1972
----Respondent
D.B. Spl. Appl. Writ No. 667/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Praveen Singh Sisodiya
----Respondent
D.B. Spl. Appl. Writ No. 668/2020
Rajasthan Marudhara Gramin Bank
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----Appellant
Versus
Prasan Lal Sharma
----Respondent
D.B. Spl. Appl. Writ No. 669/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Ganga Singh Rathore
----Respondent
D.B. Spl. Appl. Writ No. 670/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 671/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Surya Prasad Sharma
----Respondent
D.B. Spl. Appl. Writ No. 672/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Arun Kumar Babel
----Respondent
D.B. Spl. Appl. Writ No. 673/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Ganesh Ram Choyal
----Respondent
D.B. Spl. Appl. Writ No. 674/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Chunnilal Parihar
----Respondent
D.B. Spl. Appl. Writ No. 675/2020
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Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Shiv Kumar Vyas
----Respondent
D.B. Spl. Appl. Writ No. 676/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 677/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Virendra Kumar Nanawati
----Respondent
D.B. Spl. Appl. Writ No. 678/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Ajay Kumar Vagarecha
----Respondent
D.B. Spl. Appl. Writ No. 679/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 680/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 681/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Sharafat Ali Balvi
----Respondent
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D.B. Spl. Appl. Writ No. 682/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 683/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Narendra Singh Dewal
----Respondent
D.B. Spl. Appl. Writ No. 684/2020
Rajasthan Marudhara Gamin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 685/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Manohar Lal Lodha
----Respondent
D.B. Spl. Appl. Writ No. 686/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Bhagwati Lal Ladha
----Respondent
D.B. Spl. Appl. Writ No. 687/2020
Rajasthan Marudhara Gramin Bank,
----Appellant
Versus
Dayaram Hambad
----Respondent
D.B. Spl. Appl. Writ No. 688/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Subhash Chandra Solanki
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(24 of 25) [SAW-503/2020]
----Respondent
D.B. Spl. Appl. Writ No. 689/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
Dhirendra Singh Solanki
----Respondent
D.B. Spl. Appl. Writ No. 690/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
D.B. Spl. Appl. Writ No. 691/2020
Rajasthan Marudhara Gramin Bank
----Appellant
Versus
The Appellate Authority Under Payment Of Gratuity Act, 1972
----Respondent
For Appellant(s) : Mr. R.N. Mathur, Senior Advocate
assisted by Mr. Mahendra Singh
Kachhawa, through VC
For Respondent(s) : Mr. S.P. Sharma, through VC
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE RAMESHWAR VYAS Order 15/12/2020 Issue notice. Issue notice of the stay application also. Notices are made returnable on 22.01.2021.
Mr. S.P. Sharma, learned counsel accepts notices for respondents in Spl. Appl. Writ Nos.503/2020, 519/2020, 535/2020, 555/2020, 556/2020, 559/2020, 560/2020, 569/2020, 584/2020 and 597/2020. Service in these appeals, is therefore complete.
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(25 of 25) [SAW-503/2020] Let notices be issued to the respondents in remaining appeals only.
In the meanwhile and until next date, effect and operation of impugned order dated 16.10.2020 passed by the learned Single Judge shall remain stayed.
The defects, if any, shall be removed by learned counsel appearing for the appellants in the meantime. (RAMESHWAR VYAS),J (SANGEET LODHA),J 49-207/AnilKC/-
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