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State of Uttar Pradesh - Section

Section 50 in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963

50. The application for enrolment shall contain a declaration in writing, signed by the applicant that he will truly and honestly and to the best of his knowledge and ability, act and demean as an Advocate and faithfully observe and obey all rules or orders in force which have been made or which shall thereafter be made by the High Court and the Bar Council.