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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(5)(a) in The Banking Regulation Act, 1949

(a)"place of business" means any office, sub-office, sub-pay office and any place of business at which deposits are received, cheques cashed or moneys lent;