Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 257O] [Entire Act]

State of Tamilnadu - Subsection

Section 257O(b) in Chennai City Municipal Corporation Act, 1919

(b)the provisions of sections 257-G and 257-A shall apply to such cheri or hutting ground in respect of the improvements indicated in that schedule as provided in sub-section (4) of section 257-1.