Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 139(8)] [Section 139] [Entire Act] Union of India - Subsection Section 139(8)(f) in The Income Tax Act, 1961 (f)he is such person or belongs to such class of persons, as may be notified by the Board in this regard: