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Union of India - Section

Section 70 in The Appellate Tribunal for Petroleum and Natural Gas (Procedure, Form, Fee and Record of Proceedings) Rules, 2009

70. Title of affidavits.

- Every affidavit shall be in Form VII, titled as "In the Petroleum and Natural Gas Appellate Tribunal" followed by the cause title of the application or other proceeding in which the affidavit is sought to be used.