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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(1)(k) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(k)The Board shall initiate action against any media for publishing any matters relating to the children in conflict with law which would lead to the identification of the child;