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Himachal Pradesh High Court

Swai Ram vs . State Of H.P. & Others on 30 June, 2022

Bench: Amjad Ahtesham Sayed, Vivek Singh Thakur

Swai Ram Vs. State of H.P. & others .

CWPOA No. 3253 of 2020 30.06.2022 Present: None for the petitioner.

Mr. Ashok Sharma, Advocate General with Ms. Ritta Goswami, Additional Advocate General, for respondent Nos. 1 & 2.

Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No. 3.

List after six weeks.




                                                                 ( A.A. Sayed )
                                                                  Chief Justice



               June 30, 2022                               ( Vivek Singh Thakur )
                  (hemlata)                                        Judge







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