Himachal Pradesh High Court
Swai Ram vs . State Of H.P. & Others on 30 June, 2022
Bench: Amjad Ahtesham Sayed, Vivek Singh Thakur
Swai Ram Vs. State of H.P. & others .
CWPOA No. 3253 of 2020 30.06.2022 Present: None for the petitioner.
Mr. Ashok Sharma, Advocate General with Ms. Ritta Goswami, Additional Advocate General, for respondent Nos. 1 & 2.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No. 3.
List after six weeks.
( A.A. Sayed )
Chief Justice
June 30, 2022 ( Vivek Singh Thakur )
(hemlata) Judge
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