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Punjab-Haryana High Court

Basant Singh And Another vs State Of Haryana And Another on 7 January, 2009

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

                                         RFA No.162 of 1992

                                         Date of Decision: 7.1.2009

Basant Singh and another
                                                       ..Appellants.

Vs.

State of Haryana and another
                                                       ..Respondents.


CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN


Present:   Mr.G.S.Bawa, Advocate for the appellants.

           Mr.Rajiv Kawatra, Sr.DAG Haryana for the respondents.


RAKESH KUMAR JAIN, J.

For orders see separate detailed order passed in RFA No.161 of 1992 titled as Gajjan Singh and others Vs. State of Haryana and another.

(Rakesh Kumar Jain) 7.1.2009 Judge Meenu