Punjab-Haryana High Court
Basant Singh And Another vs State Of Haryana And Another on 7 January, 2009
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No.162 of 1992
Date of Decision: 7.1.2009
Basant Singh and another
..Appellants.
Vs.
State of Haryana and another
..Respondents.
CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
Present: Mr.G.S.Bawa, Advocate for the appellants.
Mr.Rajiv Kawatra, Sr.DAG Haryana for the respondents.
RAKESH KUMAR JAIN, J.
For orders see separate detailed order passed in RFA No.161 of 1992 titled as Gajjan Singh and others Vs. State of Haryana and another.
(Rakesh Kumar Jain) 7.1.2009 Judge Meenu